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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(4) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(4)The Government shall deposit all such amounts in the office of the Tribunal and the Tribunal shall, after such inquiry, if any, as it thinks fit apportion the amounts among the persons, entitled to any portion thereof, as far as possible in accordance with the value of their respective interests.