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[Cites 0, Cited by 0] [Section 13(45ZG)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(45ZG)(c) in The Banking Laws (Amendment) Act, 2025

(c)nomination of any nominee lower in the order of nomination shall become effective only after the death of all the nominees whose names are higher in the order of nomination.