Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] State of Tamilnadu - Subsection Section 33(1)(a) in Regulations of the Tamil Nadu Agricultural University (a)The rules for allotment of residential quarters to the University staff and such other outside agencies shall be as approved by the Vice-Chancellor.