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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Punjab - Subsection

Section 56(1)(d) in Punjab Municipal Act, 1911

(d)all dust, dirt, dung, ashes, refuse, animal matter or filth or rubbish of any kind or dead bodies of animals, collected by the committee from the street, houses, privies, sewers, cess-pools or elsewhere or deposited in places fixed by the committee under Section 154 ;