Section 6(iii) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979
(iii)[ In case the author and the publisher are different persons, their full particulars and a copy of the agreement between them, shall be submitted at the time of agreement between the Board and the party.] [Substituted vide Board's item No. 2(5) dated 6-8-1993.]
