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State of Bihar - Section

Section 47 in Bihar Chaukidari Manual

47.

Panchayats, as representing the villagers, who are the persons most interested, should be encouraged to take an active interest in seeing that their dafadar and chaukidars go their rounds at night regularly. They should see that each chaukidar knows the beat for which he is immediately responsible and that the arrangement of beats is the best possible.