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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 69(1)(a) in The Police Enhanced Penalties Ordinance, 2005

(a)carries on business as a dealer in contravention of any of the provisions of the Act in respect of which penalty has not been prescribed under any other section;