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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(5) in Tamil Nadu Panchayats (Preparation and Submission of Administration Report of Village Panchayats) Rules, 1999

(5)How many committees are functioned? Was any committee formed during the year ? and, if so, for what purpose? How many times the committees meet and nature of discussion. Are there any joint committees with other village panchayats? If yes, furnish details.