Section 2(1)(iv) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(iv) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(iv)"Committee of Ed.CET" means the committee empowered to conduct Ed.CET and to prepare to merit list of the candidates as per the marks obtained in the Ed.CET for admission into [***] [Omitted 'Convener Seats and the Management Seats in' by Notification No. G.O.Ms. 55, dated 7.8.2007 (w.e.f. 5.7.2004).] Colleges of Education which agree to make admissions into B.Ed. Course based on ranking in Ed.CET.

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State of Andhra Pradesh - Subsection

Section 2(1)(iv) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004