Calcutta High Court (Appellete Side)
Anjali Adhikari vs Shri Narendra Modi & Ors on 16 January, 2020
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
1 578 16.01.2020
. W.P. 23578 (W) of 2019 ab Ct. 25 Anjali Adhikari Vs. Shri Narendra Modi & Ors.
Mrs. Sabita Khutia (Bhunya) ... For the Petitioner.
Mr. K. N. Nabi ... For the State.
As I do not have the determination to hear this matter, the matter is released from my list and be placed before the appropriate Bench.
(Rajarshi Bharadwaj, J.)