Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 11 in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958 11. - No member, except the proposer, in reply, shall without the permission of the Adhyaksh, speak twice on any motion or amendment.
