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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(1)(b) in Kerala Water Supply and Sewerage Act, 1986

(b)So much of the sub-soil appertaining to the said distribution lines and sewers as may be necessary for the purpose of enlarging deepening or otherwise repairing or maintaining any such distribution lines and sewers or any pipes and other appliances and fittings connected with such water supply and sewerage services and sewerage works; and