Tripura High Court
Swapna Printing Works Pvt. Ltd And ... vs The State Of Tripura And Others on 12 September, 2018
Author: Ajay Rastogi
Bench: Ajay Rastogi
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WP(C) No.828/2018
Swapna Printing Works Pvt. Ltd and another
----Petitioner(s)
Versus
The State of Tripura and others
----Respondent(s)
For Petitioner (s) : Mr. T.D Majumder, Advocate, Mr. K.K. Pal, Advocate.
For Respondent(s) : Mr. A.K. Bhowmik, Advocate General, Mr. M. Debbarma, Addl. G.A. HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI Order 12/09/2018 Looking to the urgency of the matter, Advocate General wants a day's time to file counter affidavit.
Let the counter affidavit be filed by tomorrow with advance copy to the petitioner's counsel, who may examine and file rejoinder, if so advised, by Friday (14-09-2018).
As agreed by the parties, list the matter on 17-09-2018, as prayed.
CHIEF JUSTICE Dipesh