Calcutta High Court (Appellete Side)
Animesh Bandyopadhyay vs The State Of West Bengal & Ors on 11 May, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
1
11.05.2016
Item No.38
SB
W.P. 7204 (W) of 2016
Animesh Bandyopadhyay
Vs.
The State of West Bengal & Ors.
Mr. Bhaskar Mukherjee..........for the petitioner.
Mr. Rajesh Singh..........for the respondents.
Since the grievance of the petitioner has been redressed during pendency of this writ petition, the same stands disposed of as infructuous.
There shall be no order as to costs.
Urgent photostat certified copy of this order, if applied for, be furnished to the parties as early as possible.
(DIPANKAR DATTA, J.)