Madhya Pradesh High Court
Babulal vs State Of M.P. Thru Secretary on 13 February, 2025
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 WP-546-2006 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 546 of 2006 (BABULAL AND OTHERS Vs STATE OF M.P. THRU SECRETARY AND OTHERS ) Dated : 13-02-2025 Shri Hardayesh Kumar Shukla - Advocate for the petitioner. Shri K.K. Prajapati - GA for the State.
Arguments heard.
Reserved for orders.
(MILIND RAMESH PHADKE) JUDGE pwn* Signature Not Verified Signed by: PAWAN KUMAR Signing time: 20-02-2025 11:34:50 AM