Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(iii) in The Bihar State Bar Council Advocates' (Welfare) Pension Scheme, 2008

(iii)The decision of the Bar Council on such appeal, shall be final.