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[Cites 0, Cited by 0] [Section 7H(1)] [Section 7H] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7H(1)(a) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(a)when it is required to be disclosed in connection with any legal proceedings in furtherance of the Board's legal position;