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Allahabad High Court

M/S Jain Marble Centre And Another vs Nagar Nigam Ghaziabad And Another on 3 July, 2020

Bench: Manoj Kumar Gupta, Yogendra Kumar Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 10775 of 2020
 

 
Petitioner :- M/S Jain Marble Centre And Another
 
Respondent :- Nagar Nigam Ghaziabad And Another
 
Counsel for Petitioner :- Abhishek Tandon,Manu Srivastava,Prashant Vyas
 
Counsel for Respondent :- Pradeep Kumar Singh
 

 
Hon'ble Manoj Kumar Gupta,J.
 

Hon'ble Dr. Yogendra Kumar Srivastava,J.

Re: Civil Misc. Correction Application No. 2 of 2020.

Heard learned counsel for the parties.

The correction application is allowed.

In the third line of second paragraph of the order dated 01.07.2020, the number of plotshall be read as "28/3B/3 Site IV" and not "28/3/4 Site IV"

Office is directed to correct the same accordingly. Second Correction Application Office is directed to allot number to this application. Heard learned counsel for the parties.
The correction application is allowed.
In the 7th line of second paragraph of the order dated 01.07.2020, the date "16.6.2000" shall stand deleted and substituted by the date "16.6.2020".

(Dr. Y.K. Srivastava,J.) (Manoj Kumar Gupta,J.) Order Date :- 3.7.2020/Chandan