Section 62(c) in The West Bengal Factories Rules, 1958
(c)[ The number and types of first-aid fire fighting equipment to be provided for" "light hazard" occupancy shall be as per Schedule I appended to this rule. For "Ordinary hazard" or Extra hazard" occupancies equipment as prescribed in sub-rule (2) shall be provided in addition to those as specified in Schedule-I] [Substituted by the W. B. Factories (Amendment) Rules, 1991 dated 27 11.1991]
