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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(2)(a) in Andhra Pradesh (Andhra Area) Town-Planning Act, 1920

(a)the market value of the land at the date of publication of the notification under section 10 or section 12, as the case may be.