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State of Andhra Pradesh - Section

Section 20 in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

20. Cotton seed dealers and seed producers to display stock and price board.

- Every dealer and producer of cotton seeds shall display in his place of business,-
(1)the opening and closing stocks, on daily basis, of different varieties of cotton seeds held by him:
(2)a list indicating prices or rate of unit size for different varieties of cotton seed