Delhi High Court - Orders
Neeraj Agarwal vs Union Of India & Ors on 2 September, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~R-8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11486/2016
NEERAJ AGARWAL ..... Petitioner
Through: None.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 02.09.2022 In view of the Special Division Bench matters, it would not be possible to take up this matter today.
List on 30.01.2023 in the category of 'after notice miscellaneous matters".
DINESH KUMAR SHARMA, J SEPTEMBER 2, 2022 rb Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:03.09.2022 16:37:07