Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Neeraj Agarwal vs Union Of India & Ors on 2 September, 2022

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                          $~R-8
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 11486/2016
                                  NEERAJ AGARWAL                               ..... Petitioner
                                                    Through:       None.

                                                    versus

                                  UNION OF INDIA & ORS.                        ..... Respondents
                                                    Through:       None.

                                  CORAM:
                                  HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                    ORDER

% 02.09.2022 In view of the Special Division Bench matters, it would not be possible to take up this matter today.

List on 30.01.2023 in the category of 'after notice miscellaneous matters".

DINESH KUMAR SHARMA, J SEPTEMBER 2, 2022 rb Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:03.09.2022 16:37:07