Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(6)] [Section 62] [Entire Act] Union of India - Subsection Section 62(6)(xi) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016 (xi)Resolve the problems of the child and deal compassionately with their difficulties in life in the Home;