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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Chattisgarh - Subsection

Section 100(1)(a) in The Chhattisgarh Municipalities Act, 1961

(a)all public town-walls, gates, markets, slaughter-houses, manure and night-soil depots and public buildings of every description which have been constructed or maintained out of the Municipal fund;