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State of Chattisgarh - Section

Section 35 in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

35. Restrictions as to the assistance-grant on salary.

- The assistance grant on salary for the educational staff of aided college, shall be limited to such courses and subjects pertaining to general education only, as are provided in the government colleges and as are recognised by the Department of Higher Education.However, if the aided colleges wish to start any new course other than the existing courses, it shall do so out of its own resources raised for the purpose