Himachal Pradesh High Court
Raksha Pal Kaundal vs . State Of H.P & Ors. on 23 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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Raksha Pal Kaundal vs. State of H.P & Ors.
CWP No.4465/2021A 23.5.2022 Present: Mr. J.L. Bhardwaj, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General, Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs, Mr. Yudhbir Singh Thakur and Mr. Bhupinder Thakur, Dy. Advocates General for the respondents-State. Mr. Rajesh K. Parmar, Advocate, for respondents No.6 to 10.
As prayed for, list on 20th June, 2022, on which date, compliance affidavit be filed by the private respondents.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 23rd May, 2022 (CS) ::: Downloaded on - 24/05/2022 20:05:55 :::CIS