Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 8 in The Haryana Regulation and Control of Crushers Act, 1991

8. Maintenance of registers and records.

- The licensee shall keep the registers and records in respect of matters relating to electricity consumed, power generated in case of captive power generated run crusher, number of labour employed and wages paid and any other related matter, in such form and manner as may be prescribed.