Punjab-Haryana High Court
M/S Sanjeev Kumar And Others vs The Authorized Officer Bank Of India And ... on 16 March, 2017
106-26
CWP-COM No.26 of 2017
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M/s Sanjeev Kumar and others Vs. Authorized Officer, Bank of India and another ***** Present: None.
***** Learned counsel for the petitioner is not available nor any request for passover has been made on his behalf. On the last date also counsel for the petitioner was not available.
Dismissed for non-prosecution.
(RAKESH KUMAR JAIN) 16.03.2017 JUDGE Vivek 1 of 1 ::: Downloaded on - 25-03-2017 06:01:26 :::