Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 2 in Executive Instructions Relating to Opium 2. Register of licences. - A register in Excise Form No. 5, Schedule XXXI (S.V. Miscellaneous) is to be kept by every officer who is authorised to grant licences and permits.
