Delhi High Court - Orders
Theme Engineering Services Pvt. Ltd vs National Highways Authority Of India on 30 December, 2020
Bench: Vibhu Bakhru, Prateek Jalan
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 404/2020
THEME ENGINEERING SERVICES PVT. LTD. ..... Appellant
Through: Mr Vikas Singh, Sr. Advocate with
Ms Nandadevi Deka, Mr Sudhir
Yadav and Mr Mritunjay Singh,
Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA..... Respondent
Through: Mr Sudhir Nandrajog, Sr. Advocate
with Ms Padma Priya, and Ms
Akanksha Das, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 30.12.2020 [Hearing held through videoconferencing] CM Nos.35047-35048/2020
1. Allowed, subject to all just exceptions. LPA 404/2020 & CM No.35045/2020 & CM No.35046/2020
2. Issue notice. The learned counsel appearing for the respondent accepts notice and seeks time to take instructions/file a reply.
3. List on 05.01.2021.
VIBHU BAKHRU (VACATION JUDGE) PRATEEK JALAN (VACATION JUDGE) DECEMBER 30, 2020/MK Signature Not Verified digitally signed by:DUSHYANT RAWAL