Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 13] [Entire Act] Union of India - Subsection Section 13(3) in The Legal Metrology Act, 2009 (3)The Director and every legal metrology officer, appointed under sub- section (1), shall exercise such powers and discharge such functions in respect of such local limits as the Central Government may, by notification, specify.
