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Union of India - Section

Section 4 in National Savings Certificates (VIII Issue) Scheme, 2019

4. Deposits.

(1)A minimum of one thousand rupees and any sum in multiples of one hundred rupees may be deposited in an account.
(2)There shall be no maximum limit for deposit in an account or in accounts held by an account holder.
(3)An individual may open any number of accounts.