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[Cites 0, Cited by 0] [Section 56B(8)] [Section 56B] [Entire Act]

State of Rajasthan - Subsection

Section 56B(8)(viii) in The Rajasthan Agricultural Produce Markets Rules, 1963

(viii)maintain a settlement guarantee fund, as may be specified by the State Government from time to time, and adopt proper risk management system to ensure smooth settlement;