Calcutta High Court
Raa Projects Limited vs Orient Overseas Shrimps Line Ltd. & Anr on 13 February, 2026
ORDER OD - 53
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/185/2008
RAA PROJECTS LIMITED
VS
ORIENT OVERSEAS SHRIMPS LINE LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date: 13th February, 2026.
APPEARANCE:-
Mr. Joydeep Roy, Adv.
Mr. Paritosh Sinha, Adv.
Ms. Akshita Singh, Adv.
...for plaintiff.
The Court:- On the prayer of the Learned Advocate representing the plaintiff, next date be fixed on 30th March, 2026. He is to serve notice upon the defendants and file affidavit of service on the next date.
[ANANYA BANDYOPADHYAY, J.] R. D. Barua