Delhi High Court - Orders
Reiki Crystal Products Llp vs Rocksmins International And Amit ... on 28 July, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 329/2025 & I.A. 9282/2025 I.A. 9283/2025
REIKI CRYSTAL PRODUCTS LLP .....Plaintiff
Through: Mr. Nishant Mahta, Mr. Junaid Alam,
Mr. Nithin, Advocates.
versus
ROCKSMINS INTERNATIONAL AND AMIT INTERNATIONAL
& ORS. .....Defendants
Through: Ms. Kangan Roda, Mr. Sarthak
Sharma, Advocates for D-1 & 3.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 28.07.2025
1. Learned counsel for defendant nos. 1 and 3 requests that parties be referred to mediation.
2. Learned counsel for the plaintiff states that he is agreeable to the said suggestions.
3. At joint request of the parties, parties be referred to Delhi High Court Mediation and Conciliation Centre ['SAMADHAN'] on 30.07.2025 at 03:30 P.M.
4. List before the learned Joint Registrar (J) on 18.09.2025.
5. Copy of the Order be sent to the Organizing Secretary of the Delhi High Court Mediation & Conciliation Centre for information and compliance.
MANMEET PRITAM SINGH ARORA, J JULY 28, 2025/mt This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/07/2025 at 22:15:38