Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] Union of India - Subsection Section 71(d) in The North-Eastern Areas (Reorganisation) Act, 1971 (d)in article 244A, in clause (1), for the word and letter "Part A", the word and figure "Part I" shall be substituted;
