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Chattisgarh High Court

Dinesh Kumar vs Love Kumar 5 Mac/1065/2017 Shiv Kumar ... on 15 January, 2018

                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                             MAC No. 1064 of 2017

                     Dinesh Kumar Versus Love Kumar & Ors.

                             MAC No. 1065 of 2017



15.01.2018

Shri Pragya Pandey, Advocate for the appellant.

Shri Sudhir Agrawal, Advocate for resp.No.3/Insurance Company.

Considering the fact that the appeals are of the year 2017, let these matters be listed for final hearing in the week commencing 12/03/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit