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[Cites 0, Cited by 0] [Section 154] [Entire Act]

Union of India - Subsection

Section 154(3) in The Air Force Rules, 1969

(3)The Court may consist of any number of officers of any rank or of one or more officers together with one or more warrant officers. The members of the Court may belong to any branch or department of the service, according to the nature of the investigation.