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State of Haryana - Section

Section 44 in Haryana Municipal Business Bye-laws 1981

44. President. [Section 31 (f)].

- The President shall exercise general control over the work of Heads of Departments and shall pass orders on all matters that may be referred to him through the [Executive Officer or the Secretary.] [Substituted for the words 'Chief Executive Officer' vide Notification 21.4.1995.]