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[Cites 0, Cited by 2] [Section 358(4)] [Section 358] [Entire Act]

State of Madhya Pradesh - Subsection

Section 358(4)(b) in The M.P. Municipalities Act, 1961

(b)regulating the conditions subject to which permission may be given for temporary occupation of or erection of temporary structures, on public streets or for projections over public streets and places;