Madhya Pradesh High Court
Dr. Riyajuddin Khan vs Irfanullah Khan on 13 February, 2019
1 MCRC-2890-2019
The High Court Of Madhya Pradesh
MCRC-2890-2019
(DR. RIYAJUDDIN KHAN Vs IRFANULLAH KHAN)
2
Jabalpur, Dated : 13-02-2019
Shri Santosh Sahu, Advocate for the applicant.
Shri Mohammad Ashif Mansoor, Advocate for the respondent.
Learned counsel for the respondent submits that applicant did not supply the copy of annexures along with the petition.
Learned counsel for the applicant is directed to supply the copy of annexures to the applicant.
List the matter in the next week.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE Nitesh Digitally signed by NITESH PANDEY Date: 2019.02.14 01:56:44 -08'00'