Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] Union of India - Subsection Section 92(2) in The Merchant Shipping Act, 1958 (2)Every such contract shall be executed in duplicate in the prescribed form and in accordance with the [rules] [See the Merchant Shipping (Apprenticeship to Sea Service) Rules, 1960.] made by the Central Government in this behalf.
