Central Administrative Tribunal - Mumbai
Dr Nand Lal Sharma vs M/O Defence on 30 January, 2026
1 CP No. 11/2026 in OA 238/2023
Central Administrative Tribunal
Mumbai Bench: Mumbai
Contempt Petition No.11/2026
In
Original Application No.332/2014
Date of Decision: 30th January, 2026
Coram: Hon'ble Mr. Justice M.G. Sewlikar, Member (J)
Hon'ble Mr. Sangam Narain Srivastava, Member (A)
Dr. Nand Lal Sharma, Aged 72 yrs,
Retd. Associate Professor,
O/o National Defence Academy,
Khadakawasla, Pune 411023.
R/o D-104, Shub Kalyan,
Nanded City, Sinhangad Road,
Pune 411068. Mb. No. 9637521741.
...Contempt Petitioner/
Applicant
(By Advocate Ms. Sujata Krishnan)
Versus
1. Rajesh Kumar Singh, IAS
Secretary (Defence), Ministry of Defence,
Room No.101-A South Block,
New Delhi-110 011.
2. Mrs. Rashmi Saxena
The Principal Director (Pers.) (HQ)
Integrated Defence Staff, Ministry of Defence,
Kashmir House, New Delhi - 110011.
3. Vice Admiral. Anil Jaggi,
Commandant, National Defence Academy,
Khadakwasla - 411023
4. Dr. Vinay Deep
(Officiating Principal) National Defence Academy,
Digitally signed by Deepti Ganesh Munarshi
DN: C=IN, O=Personal, OID.2.5.4.65=dd2229ccb2a64933849d0e889f7908d1, Phone=
270b8c883fb6c7df159699dde8a3a29e49a591f4547843867fc06f0095732d99, PostalCode=400083, S=Maharashtra,
Deepti Ganesh Munarshi
SERIALNUMBER=60e5a202fd00f69f0731b41e2e3bdfa180f471e3c55c542947568cc8f7d6a4f4, CN=Deepti Ganesh
Munarshi
Reason: I am the author of this document
Location:
Date: 2026.02.02 17:19:47+05'30'
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2 CP No. 11/2026 in OA 238/2023
Khadakawasla, Pune 411023.
... Respondents/ Contemnors
ORDER (ORAL)
Per: Justice M.G. Sewlikar, Member (J)
Learned counsel for the petitioner seeks leave to withdraw the contempt petition with liberty to file it again, if the cause of action arises. Leave to withdraw the contempt petition is granted with liberty as prayed.
2. The contempt petition is accordingly allowed to be withdrawn. No costs.
(Sangam Narain Srivastava) (Justice M.G. Sewlikar)
Member (A) Member (J)
dm.
Digitally signed by Deepti Ganesh Munarshi
DN: C=IN, O=Personal, OID.2.5.4.65=dd2229ccb2a64933849d0e889f7908d1, Phone= 270b8c883fb6c7df159699dde8a3a29e49a591f4547843867fc06f0095732d99, PostalCode=400083, S=Maharashtra, Deepti Ganesh Munarshi SERIALNUMBER=60e5a202fd00f69f0731b41e2e3bdfa180f471e3c55c542947568cc8f7d6a4f4, CN=Deepti Ganesh Munarshi Reason: I am the author of this document Location:
Date: 2026.02.02 17:19:47+05'30' Foxit PDF Reader Version: 2024.3.0