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Central Administrative Tribunal - Mumbai

Dr Nand Lal Sharma vs M/O Defence on 30 January, 2026

                                                                                                                                          1        CP No. 11/2026 in OA 238/2023




                                                                                                                               Central Administrative Tribunal
                                                                                                                                Mumbai Bench: Mumbai

                                                                                 Contempt Petition No.11/2026
                                                                                                In
                                                                                Original Application No.332/2014

                                                             Date of Decision: 30th January, 2026

Coram: Hon'ble Mr. Justice M.G. Sewlikar, Member (J)
                                    Hon'ble Mr. Sangam Narain Srivastava, Member (A)

Dr. Nand Lal Sharma, Aged 72 yrs,
Retd. Associate Professor,
O/o National Defence Academy,
Khadakawasla, Pune 411023.
R/o D-104, Shub Kalyan,
Nanded City, Sinhangad Road,
Pune 411068. Mb. No. 9637521741.
                                ...Contempt Petitioner/
                                          Applicant
(By Advocate Ms. Sujata Krishnan)

                                                                                                                                   Versus

1.             Rajesh Kumar Singh, IAS
               Secretary (Defence), Ministry of Defence,
               Room No.101-A South Block,
               New Delhi-110 011.

2.             Mrs. Rashmi Saxena
               The Principal Director (Pers.) (HQ)
               Integrated Defence Staff, Ministry of Defence,
               Kashmir House, New Delhi - 110011.

3.             Vice Admiral. Anil Jaggi,
               Commandant, National Defence Academy,
               Khadakwasla - 411023

4.             Dr. Vinay Deep
               (Officiating Principal) National Defence Academy,


                         Digitally signed by Deepti Ganesh Munarshi
                         DN: C=IN, O=Personal, OID.2.5.4.65=dd2229ccb2a64933849d0e889f7908d1, Phone=
                         270b8c883fb6c7df159699dde8a3a29e49a591f4547843867fc06f0095732d99, PostalCode=400083, S=Maharashtra,


Deepti Ganesh Munarshi
                         SERIALNUMBER=60e5a202fd00f69f0731b41e2e3bdfa180f471e3c55c542947568cc8f7d6a4f4, CN=Deepti Ganesh
                         Munarshi
                         Reason: I am the author of this document
                         Location:
                         Date: 2026.02.02 17:19:47+05'30'
                         Foxit PDF Reader Version: 2024.3.0
                                                                                                                                2     CP No. 11/2026 in OA 238/2023




               Khadakawasla, Pune 411023.
                                 ... Respondents/ Contemnors


                                                   ORDER (ORAL)
                                       Per: Justice M.G. Sewlikar, Member (J)

Learned counsel for the petitioner seeks leave to withdraw the contempt petition with liberty to file it again, if the cause of action arises. Leave to withdraw the contempt petition is granted with liberty as prayed.

2. The contempt petition is accordingly allowed to be withdrawn. No costs.





(Sangam Narain Srivastava)                                                                                                         (Justice M.G. Sewlikar)
   Member (A)                                                                                                                           Member (J)

dm.




                         Digitally signed by Deepti Ganesh Munarshi

DN: C=IN, O=Personal, OID.2.5.4.65=dd2229ccb2a64933849d0e889f7908d1, Phone= 270b8c883fb6c7df159699dde8a3a29e49a591f4547843867fc06f0095732d99, PostalCode=400083, S=Maharashtra, Deepti Ganesh Munarshi SERIALNUMBER=60e5a202fd00f69f0731b41e2e3bdfa180f471e3c55c542947568cc8f7d6a4f4, CN=Deepti Ganesh Munarshi Reason: I am the author of this document Location:

Date: 2026.02.02 17:19:47+05'30' Foxit PDF Reader Version: 2024.3.0