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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(y) in Bihar Trade Articles (Licenses Unification) Order, 1984

(y)"Oil company" means any of the following oil companies, namely, M/s Indian Oil Corporation Ltd., M/s Hindustan Petroleum Corporation Ltd., M/s Bharat Petroleum Corporation Ltd., M/s I.B.P. Co. Ltd. and any such company which may be formed by the Central Government from time to time;]