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[Cites 0, Cited by 0] [Section 25x] [Entire Act]

Union of India - Subsection

Section 25x(0) in The Standards of Weights and Measures (General) Rules, 1987

0.25(120/7)=11.35gNote.-For cumulative weighers the average number of loads per fill is not known. Therefore, it is not possible to define the limit of error for influence factors in terms of average loads per fill and appropriate mass of the fill. The above definition is based on maximum load and rated minimum fill.