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State Of Haryana vs M/S Sindhu Education Foundation . on 7 July, 2015

Bench: Anil R. Dave, R.K. Agrawal

     ITEM NO.40                               COURT NO.3               SECTION IVB

                                 S U P R E M E C O U R T O F        I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).22354/2011

     (Arising out of impugned final judgment and order dated 17/11/2010
     in CWP NO.7655/2005 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     STATE OF HARYANA & ORS.                                            Petitioner(s)

                                                     VERSUS

     M/S SINDHU EDUCATION FOUNDATION & ORS.             Respondent(s)
     (With appln.(s) for c/delay in filing SLP and interim relief and
     office report)

     Date : 07/07/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)               Ms. Nupur Choudhary,Adv.
                                     For Dr. Monika Gusain,Adv.

     For Respondent(s)               Mr. D.N. Goburdhan,Adv.(Not present)

                                     Mr. M.L. Sharma,Adv.
                                     Mr. Dinesh Verma,Adv.
                                     For Mr. Subhasish Bhowmick,Adv.

                                     Mr.   Puneet Jain,Adv.
                                     Ms.   Ankita Gupta,Adv.
                                     Ms.   Chhaya Kirti,Adv.
                                     Ms.   Manu Malleshwari,Adv.
                                     Mr.   Abhinav Gupta,Adv.
                                     For   Ms. Pratibha Jain,Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Rejoinder affidavit, if any, shall be filed within two weeks from today.

List the matters on 7th September, 2015.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar