Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 18 in Sree Sankaracharya University of Sanskrit Act, 1994

18. Meetings of the Academic Council.

(1)The Academic Council shall meet at least once in six months on dates to be fixed by the Vice-Chancellor.
(2)One-fourth of the total number of members of the Academic Council shall constitute the quorum for a meeting.
(3)[ The Vice-Chancellor or, in his absence, the Pro-Vice-Chancellor or, in the absence of both, a member chosen by the members present from among themselves shall preside over a meeting of the Academic Council.] [Substituted by Act No. 7 of 2009.]