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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(6) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019

(6)On receipt of the report of inspection or enquiry referred to in subsection (4), the State Government may examine the same and give such directions as it may consider necessary, to the University.