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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Madhya Pradesh - Subsection

Section 88(1) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(1)A candidate for direct recruitment must have attained the age of 21 years (twenty-one) and must not have attained the age of 30 years (thirty) on the first day of January next following the year in which the recruitment is made :Provided that the upper age limits in case of candidate belonging to a Scheduled Caste or Scheduled Tribe, shall be relaxed up to a maximum of five years :Provided further that the upper age limit in respect of candidates who are employees in the Market Committees of the State shall be relaxable up to age of thirty eight years.