Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 12 in The Maharashtra Non-Trading Corporations Act, 1959 12. Change of name by corporations. A corporation may, by a special resolution and with the approval of the State Government signified in writing, change its name.
